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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(xi) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(xi)The first list of candidates provisionally selected should be displayed on the notice board and also at the office of the District Educational Officer and also made available on www.aponline.gov.in The candidates should be informed telegraphically well in advance.