Section 6 in Karnataka Silkworm Seed Cocoon and Silk Yarn (Regulation of Production, Supply, Distribution and Sale) Act, 1959
6. Regulation of disposal of silkworm cocoons.
- No rearer shall dispose of or agree to dispose of or in pursuance of an agreement entered into, make delivery of silkworm cocoons [x x x] [Omitted by Act 29 of 1969 w.e.f. 22.12.1969.] except to persons holding a licence under this Act.
