Section 13(2) in Punjab Exhibition of Films on Television Screen through Video Cassette Players (Regulation) Rules, 1989
(2)The licensing authority shall thereupon, after consulting the authorities specified under sub-rule (2) of rule 8, grant or refuse such permission. The provisions relating to licences for exhibition of films on television screen through video cassette players shall, so far may as may be, apply to permission under this rule as well.
