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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2)(b) in The Orissa Public Premises (Eviction of Unauthorised Occupants) Rules, 1988

(b)where possession is taken forcibly an inventory of the articles found in the premises shall be taken in the presence of two witnesses.