Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] NCT Delhi - Subsection Section 3(3) in The Delhi Rent Control Rules, 1959 (3)An application for permission to re-let premises under sub-section (1) of section 19 shall also state the ground on which the premises are sought to be re- let in whole or in part.
