Delhi High Court - Orders
Central Bureau Of Investigation vs Shyam Sunder Narang on 4 August, 2022
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~15 & 16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 847/2021 & CRL.M.A. 6081/2021
CENTRAL BUREAU OF INVESTIGATION ..... Petitioner
Through: Mr. Anupam Sharma, Ld. SPP with
Mr. Prakarsh Airan, Advocate
versus
SHYAM SUNDER NARANG ..... Respondent
Through: Mr. Krishan Kumar, Mr. Nitin Pal,
Mr. Kartik Sarsoonia, Ms. Swikritimal Dubey,
Advs.
16
+ W.P.(CRL) 1171/2021 & CRL.M.A. 9763/2021, CRL.M.A.
12743/2021
CENTRAL BUREAU OF INVESTIGTATION ..... Petitioner
Through: Mr. Anupam Sharma, Ld. SPP with
Mr. Prakarsh Airan, Advocate
versus
MUKESH KUMAR DHINGRA ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 04.08.2022 Mr. Anupam Sharma, learned SPP appearing for the petitioner (CBI) states that the identical matter is listed on 04.09.2022.
At his request, list the present matter on 04.09.2022 along with WP (CRL.) 853/2021.
Interim orders to continue in W.P.(CRL) 1171/2021.
JASMEET SINGH, J AUGUST 4, 2022 / (MS) Click here to check corrigendum, if any Signature Not Verified Digitally Signed byAMIT ARORA Signing Date:17.08.2022 10:40:54