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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(1)(E) in Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010

(E)Day-to-day affairs of the Old Age Home shall be managed by a Management Committee which shall be constituted in accordance with orders and guidelines issued by the State Government from time to time, such that inmates are also suitably represented on the Committee.