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[Cites 0, Cited by 0] [Section 436(4)] [Section 436] [Entire Act]

State of Madhya Pradesh - Subsection

Section 436(4)(c) in Rules Under the Court-Fees Act, 1870

(c)note on the right hand top corner of the document, in ink, the value of the label or labels, which it bears, and initial such note.