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Union of India - Section
Section 25 in The Hazardous Wastes (Management And Handling) Rules, 1989
25. Specific conditions on consenting to the movement.
FORM 8[See rule 7(3)]MAKING OF HAZARDOUS WASTE CONTAINERSHazardous WasteHandle with Care| Waste CategoryNo............................. | Compatible Group................................... |
| TotalQuantity..................................... | Date of Storage....................................... |
| Contents and State of the Waste: | |
| Sender's Name & Address | Receiver's Name & Address .................... |
| Phone................................................. | Phone.................................................... |
| TelefaxNo ........................................... | TelefaxNo.............................................. |
| Telex No .............................................. | Telex No................................................ |
| ContactPerson.................................... | Contact Person....................................... |