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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(19) in University of Horticultural Sciences Act, 2009

(19)"Horticulture" includes the basic and applied sciences of,-
(a)All aspects of Horticultural crops such as vegetables, fruits, flowers, spices, plantation crops, medicinal and aromatic crops etc.,
(b)Agricultural crops;
(c)Natural Resource Management;
(d)Soil and Water Management;
(e)Crop improvement including Production and protection;
(f)Irrigation and weed Management;
(g)Production of Seed and Plant Material;
(h)Land use planning and Management;
(i)Land scaping;
(j)Horti-silviculture, Farm-Forestry and Forest and Wild life Management;
(k)Economics;
(l)Marketing, Co-operation and Business Management;
(m)Food Science and Technology;
(n)Post harvest Management including processing;
(o)Bio-Technology;
(p)Mushroom Culture;
(q)Engineering;
(r)Veterinary and Animal Sciences including poultry;
(s)Dairy Science and Technology;
(t)Psiciculture and Fisheries Management;
(u)Rural Development;
(v)Basic Sciences and Humanities;
(w)Apiculture ;
(x)Any other subject related to Horticulture as suggested by the Government/ICAR.