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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005

13. Reservation of seats for in-service candidates.

- Ten seats in each Government Institutes of Advanced Study in Education/Government Colleges of Teacher Education shall be reserved for Section Officers, and other non-Gazetted Officials including Record Assistants and Attenders working in the Education Department of Andhra Pradesh Secretariat as permitted by the Government and Ministerial staff including the Record Assistants and Attenders working in the offices under the control of the Director of School of Education and the ministerial staff including Record Assistants and Attenders working in the recognized non-Government Institutions like the Zilla Parishads, Mandal Parishads, Municipalities, Private Institutions under the Administrative control of the Director of School Education, Andhra Pradesh, Hyderabad as permitted by the Director of School Education. Their selection for admission will be made by the Director of School Education purely on the basis of rank assigned in the Common Entrance Test. If sufficient number of candidates are not available under this quota they may be filled in by the candidates from the general pool.