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State of Chattisgarh - Section

Section 70 in Chhattisgarh State Electricity Regulatory Commission (Redressal of Grievances of Consumers) Regulations, 2007

70.

The Ombudsman shall take a decision on the representations of the consumers, which is consistent with the provisions of the Act. the Rules and these Regulations or general orders or directions given by the Government of Chhattisgarh or this Commission in this regard.