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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Karnataka - Subsection

Section 9(9) in Visvesvaraya Technological University Act, 1994

(9)If the Vice-Chancellor fails to comply with the directions of the State Government then it shall be reported to the Chancellor whose order shall be final and shall be implemented by the Vice-Chancellor and the Executive Council within such time as set out in the orders of the Chancellor.] [Inserted by Act, 22 of 2014 w.e.f. 03.07.2014.]