Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 5] [Entire Act] State of Tamilnadu - Subsection Section 5(3) in Tamil Nadu Private Colleges (Regulation) Act, 1976 (3)No University shall grant affiliation to any private college unless permission has been granted by the Government under sub-section (1).
