Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51A(1)] [Section 51A] [Entire Act] State of West Bengal - Subsection Section 51A(1)(b) in The West Bengal Factories Rules, 1958 (b)suitable and sufficient parapet wall or railing or any other equally effective device to prevent the person from falling from the sloping roof is provided;