Delhi High Court - Orders
Dr Subramanian Swamy vs Union Of India Ministry Of Finance ... on 5 September, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Sanjeev Narula
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3378/2023 & CM APPL. 41063/2023
DR SUBRAMANIAN SWAMY ..... Petitioner
Through: Mr. Satya Sabharwal, Advocate.
versus
UNION OF INDIA MINISTRY OF FINANCE GOVERNMENT OF
INDIA THROUGH ITS SECRETARY & ORS. ..... Respondents
Through: Mr. Chetan Sharma, ASG with Mr.
Asheesh Jain, CGSC with Mr. Gaurav
Kumar, Advocates for R-1.
Mr. Ramesh Babu MR, Ms. Manisha
Singh, Ms. Nisha Sharma and Mr.
Rohan Srivastava, Advocates for RBI.
Mr. Nishchay Kapoor, Advocate for
SEBI.
Mr. Sidharth Chopra, Mr. Sahil Sethi,
Ms. Aakanksha Munjhal, Mr.
Samriddhi Bindal and Ms. R. Tiwari,
Advocates for R-4.
Mr. Rajiv Nayar, Senior Advocate
with Mr. Aman Raj Gandhi, Ms.
Saloni Kumar and Mr. Devanshu
Behl, Advocates for R-5.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 05.09.2023
1. An adjournment slip has been moved in the matter on behalf of the Petitioner.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 15:20:58
2. A prayer has also been made for grant of four weeks' time to file a rejoinder to the counter affidavit. Time as prayed for, is granted.
3. The case is adjourned to 08th November, 2023.
SATISH CHANDRA SHARMA, CJ SANJEEV NARULA, J SEPTEMBER 5, 2023 as This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 15:20:58