Punjab-Haryana High Court
M/S Mohit Cable Network-Ii & Ors vs Union Of India & Ors on 28 March, 2018
Author: Avneesh Jhingan
Bench: S.J. Vazifdar, Avneesh Jhingan
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
(1) CWP No. 1699 of 2017
M/s New Raj Cable, Jalandhar .... PETITIONER
Versus
Union of India and others .... RESPONDENTS
(2) CWP No. 2742 of 2017
D.J. Communications, Ludhiana and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(3) CWP No. 3972 of 2017
M/s R.V. Cable Network, Amritsar and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(4) CWP No. 4295 of 2017
M/s G.S. Communication, Ludhiana and another .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(5) CWP No. 4307 of 2017
M/s Alisha Cable Network, Amritsar and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(6) CWP No. 4308 of 2017
M/s United Communication, Ludhiana and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(7) CWP No. 4782 of 2017
M/s A.K. Cable Network, Bassi Pathana and another .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
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CWP No. 1699 of 2017 & 37 connected petitions -2-
(8) CWP No. 4784 of 2017
M/s Malhotra Cable, Jalandhar and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(9) CWP No. 4787 of 2017
M/s Vicky Cable Network, Jalandhar and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(10) CWP No. 4789 of 2017
M/s Antex Electronics and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(11) CWP No. 4791 of 2017
M/s Malhotra Cable, Jalandhar and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(12) CWP No. 4794 of 2017
M/s Aman Cable Subs, Jalandhar and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(13) CWP No. 4795 of 2017
M/s Aadia Cable TV, Ludhiana and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(14) CWP No. 4802 of 2017
M/s A.D. Comm Subs, Jalandhar and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
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CWP No. 1699 of 2017 & 37 connected petitions -3-
(15) CWP No. 4806 of 2017
M/s Dharya Cable Subs, Jalandhar and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(16) CWP No. 5008 of 2017
M/s Star Cable, Jalandhar and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(17) CWP No. 5018 of 2017
M/s Sukhmani Cable, Jalandhar and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(18) CWP No. 5381 of 2017
M/s Dogra Cable, Pathankot and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(19) CWP No. 3969 of 2017
M/s Mohit Cable Network-II and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(20) CWP No. 3977 of 2017
Swami Cable, Amritsar and another .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(21) CWP No. 6079 of 2017
M/s Sohal Cable TV, Ludhiana and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
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(22) CWP No. 6085 of 2017
M/s Prime Cable, Pathankot and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(23) CWP No. 6086 of 2017
M/s Saini Cable, Pathankot and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(24) CWP No. 6215 of 2017
M/s SD Cable, Amritsar and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(25) CWP No. 6223 of 2017
M/s Ravi Cable TV Network, Ludhiana and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(26) CWP No. 6228 of 2017
M/s K.S. Cable (Sunil), Mohali and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(27) CWP No. 6229 of 2017
M/s Liza Entertainment, Phagwara and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(28) CWP No. 7864 of 2017
M/s Kapur P.K. (Live Media), Jalandhar and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
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(29) CWP No. 5925 of 2017
M/s Veenu Cable Network, Jalandhar and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(30) CWP No. 1703 of 2017
M/s Jandiala Cable Network .... PETITIONER
Versus
Union of India and others .... RESPONDENTS
(31) CWP No. 5382 of 2017
M/s Friends Cable, Jalandhar and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(32) CWP No. 5385 of 2017
M/s Baba Cable Network, Amritsar and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(33) CWP No. 9103 of 2017
M/s Modern Cable, Jalandhar and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(34) CWP No. 9193 of 2017
M/s World Vision, Ludhiana and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(35) CWP No. 9284 of 2017
M/s Anil Taneja, Abohar and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
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CWP No. 1699 of 2017 & 37 connected petitions -6-
(36) CWP No. 9286 of 2017
M/s Simar Cable Network, Jalandhar and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(37) CWP No. 9291 of 2017
M/s Shiva Cable, Mandi Gobindgarh and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
(38) CWP No. 11767 of 2017
M/s Sonu Parbhakar Cable and others .... PETITIONERS
Versus
Union of India and others .... RESPONDENTS
DATE OF DECISION : 28.03.2018
CORAM :- HON'BLE MR. JUSTICE S.J. VAZIFDAR, CHIEF JUSTICE
HON'BLE MR. JUSTICE AVNEESH JHINGAN
Present : Mr. Sudhir Malhotra, Advocate,
for the petitioners.
Mr. Sourabh Goel, Advocate,
for the respondents.
***
AVNEESH JHINGAN, J.
It is agreed that the result in these petitions follows the result in Civil Writ Petition No. 3960 of 2017, titled as M/s Krishna Cable TV Network, Amritsar and another Versus Union of India and others, which we disposed of by a separate order and judgment passed today.
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2. For the reasons stated therein, these petitions are dismissed but with liberty to the petitioners to avail the remedy of a statutory appeal against the impugned order or to contest the show cause notice, as the case may be, before the authority concerned.
Photostat copy of this order be placed in the connected files.
( S.J. VAZIFDAR )
CHIEF JUSTICE
March 28, 2018 ( AVNEESH JHINGAN )
ndj JUDGE
Whether speaking/reasoned Yes/No
Whether Reportable Yes/No
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