Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 31 in Tamil Nadu District Panchayats (Submission of Annual Reports) Rules, 1999 31. District panchayat fund (Details to be furnished): (a)What is the percentage of expenditure from the funds of the district panchayat -(i)for maintenance;(ii)on capital items;(iii)any other items.
