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State of Rajasthan - Section

Section 7C in The Rajasthan Judicial Service Rules, 1955

7C. [ Appointment to the posts of Civil Judges-cum-Chief Judicial Magistrates. [Added vide Notification No. F. 19(81) Jud/74 Part I dated 21-3-78 [1-4-74].]

- Appointments to the posts of Civil Judges-cum-Chief Judicial Magistrates shall be made by the Court by promotion from amongst officers holding posts of Senior Civil Judges-cum- Judicial Magistrates I Class, Civil Judges-cum-Judicial Magistrates I Class, Munsiffs and Judicial Magistrates I class on the basis of merit, after taking the seniority into consideration.]