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[Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(8)(8) in The M.P. Housing Board Accounts Rules, 1991

8.1.2Finished goods transferred from the factory to the stores of various Divisions of Housing Board shall be brought to account under the following account beads :-