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Union of India - Section

Section 4 in The Insurance Regulatory And Development Authority (Licensing Of Insurance Agents) Regulations, 2000

4. Qualifications of the applicant .-The applicant shall possess the minimum qualification of a pass in 12th Standard or equivalent examination conducted by any recognised Board/Institution, where the applicant resides in a place with a population of five thousand or more as per the last census, and a pass in 10th Standard or equivalent examination from a recognised Board/Institution if the applicant resides in another place.