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[Cites 0, Cited by 0] [Section 367(1)] [Section 367] [Entire Act]

State of West Bengal - Subsection

Section 367(1)(a) in West Bengal Municipal Corporation Act, 2006

(a)inspect, or cause to be inspected, any immovable property owned, used or occupied by the Corporation or any work in progress under the direction of any authority of the Corporation: