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[Cites 0, Cited by 0] [Section 28(11)] [Section 28] [Entire Act]

State of Gujarat - Subsection

Section 28(11)(b) in Gujarat Special Investment Region Act, 2009

(b)the erection of a building or a wall enclosing a crematorium, graveyard, place of worship, or Samadhi on land which is, at the time of the notification under the sub-section (1), was traditionally occupied by or was used for the said purposes;