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Supreme Court - Daily Orders

The Principal Commissioner Of Income ... vs M/S Gvk Project And Technical Services ... on 3 May, 2019

Bench: Ashok Bhushan, K.M. Joseph

     ITEM NO.21                              COURT NO.12                SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL)...... Diary No(s).13507/2019

     (Arising out of impugned final judgment and order dated 28-05-2018
     in ITA No.646/2018 passed by the High Court Of Delhi At New Delhi)

     THE PRINCIPAL COMMISSIONER OF INCOME TAX 4                         Petitioner(s)

                                                    VERSUS

     M/S GVK PROJECT AND TECHNICAL SERVICES LTD.                        Respondent(s)

     (FOR ADMISSION and I.R. and IA No.68960/2019-CONDONATION OF DELAY
     IN FILING and IA No.68961/2019-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Date : 03-05-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN
                             HON'BLE MR. JUSTICE K.M. JOSEPH

     For Petitioner(s)
                                       Mr. Sanjay Jain, ASG
                                       Mr. Tara Chandra Sharma, Adv.
                                       Mr. H.R. Rao, Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The petition is dismissed both on the ground of delay as well as on merits.

Pending application(s), if any, stands disposed of.

(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) Signature Not Verified BRANCH OFFICER Digitally signed by ARJUN BISHT Date: 2019.05.04 12:05:20 IST Reason: