Telangana High Court
M/S. I.V.R.C.L. Sew And Prasad, Hyd. Ano vs The Prl. Secy., I.C.A.D. Dept., Hyd. 4 ... on 3 March, 2020
Author: Abhinand Kumar Shavili
Bench: Abhinand Kumar Shavili
THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI
WRIT PETITION No.17543 OF 2009
ORDER:
Learned counsel for the petitioners submits that the cause in the writ petition no longer survives for adjudication and has become infructuous.
Recording the above said submission, the writ petition is dismissed as infructuous. There shall be no order as to costs.
Pending miscellaneous applications, if any, shall stand closed in consequence.
_________________________________ ABHINAND KUMAR SHAVILI,J Date: 03.03.2020 dv