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Chattisgarh High Court

Rajendra Prasad Durgam vs State Of Chhattisgarh 16 Wps/6450/2018 ... on 28 September, 2018

                     HIGH COURT OF CHHATTISGARH, BILASPUR

                                         Order Sheet

                                  WPS No. 6445 of 2018

              Rajendra Prasad Durgam Versus State of Chhattisgarh & Ors.



28.09.2018          Shri Pravin Tulsyan, Advocate for petitioner.

                    Shri S.P.Kale, Dy.A.G. for State.

                    Admit.

                    Issue notice to the respondents No. 3 & 4 on payment of P.F. as

per rules and the matter be listed immediately after the reply is filed by the respondents.

Notice to the respondents No. 1 & 2 stands dispensed with as they are represented through the State counsel.

Sd/-

(P. Sam Koshy) JUDGE Sumit