Chattisgarh High Court
Rajendra Prasad Durgam vs State Of Chhattisgarh 16 Wps/6450/2018 ... on 28 September, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 6445 of 2018
Rajendra Prasad Durgam Versus State of Chhattisgarh & Ors.
28.09.2018 Shri Pravin Tulsyan, Advocate for petitioner.
Shri S.P.Kale, Dy.A.G. for State.
Admit.
Issue notice to the respondents No. 3 & 4 on payment of P.F. as
per rules and the matter be listed immediately after the reply is filed by the respondents.
Notice to the respondents No. 1 & 2 stands dispensed with as they are represented through the State counsel.
Sd/-
(P. Sam Koshy) JUDGE Sumit