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Madras High Court

M/S.Nataraja Modern Rice Mill vs The Branch Manager on 14 July, 2016

Author: T.S.Sivagnanam

Bench: T.S.Sivagnanam

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED :14.07.2016
CORAM:
THE HONOURABLE MR.JUSTICE T.S.SIVAGNANAM

W.P.No.5913 of 2013 and
M.P.No.1 of 2013

M/s.Nataraja Modern Rice Mill,
Represented by its Proprietor,
S.Natarajan, S/o.Senniyappa Nadar,
No.394/1A Elambalur Village,
Perambalur Taluk, Perambalur District.	... Petitioner

Vs
1.The Branch Manager,
   The Tamil Nadu Industrial Investment Corporation Ltd.,
   S.F.No.143/2D, Judu Complex, I Floor,
   Trichy Main Road, Thuraimangalam,
   Perambalur  621 220.

2.The State of Tamil Nadu
   represented by its Principal Secretary
   to Government, Industrial Department 
   Secretariat, Fort St. George,
   Chennai  600 009.

3.The Tamil Nadu Industrial Investment  
   Corporation Limited (TIIC)
   represented by its Chairman  cum  Managing Director,
   No.692, Anna Salai, Nandanam,
   Chennai  600 035.
(R 2 and R 3 suo motu impleaded as per order
dated 18.03.2013 in W.P.No.5913/2013)		... Respondents

Prayer: Petition filed under Article 226 of the Constitution of India praying for the issuance of a Writ of Certiorarified Mandamus calling for the records pertaining to the notice bearing No.TIIC/PBLR-FU/2012-13 dated 4.03.2013 issued by the respondent and to quash the same and further to direct the respondent to reschedule the loan amount.
T.S.SIVAGNANAM, J.

sgl
	 	  For petitioner         	...	Mr.M.Jaikumar
	  	  For 1st respondent	...	Mr.K.Magesh 


ORDER

The learned counsel for the petitioner seeks permission of this Court to withdraw the writ petition and he has also made an endorsement in the bundle.

2.In view of the endorsement made by the learned counsel for the petitioner, this Writ Petition is dismissed as withdrawn. No costs. Consequently, connected Miscellaneous Petition is also dismissed.

14.07.2016 Sgl To

1.The Branch Manager, The Tamil Nadu Industrial Investment Corporation Ltd., S.F.No.143/2D, Judu Complex, I Floor, Trichy Main Road, Thuraimangalam, Perambalur  621 220.

2.The State of Tamil Nadu represented by its Principal Secretary to Government, Industrial Department Secretariat, Fort St. George, Chennai  600 009.

3.The Tamil Nadu Industrial Investment Corporation Limited (TIIC) represented by its Chairman  cum  Managing Director, No.692, Anna Salai, Nandanam, Chennai  600 035.

W.P.No.5913 of 2013