Madras High Court
M/S.Nataraja Modern Rice Mill vs The Branch Manager on 14 July, 2016
Author: T.S.Sivagnanam
Bench: T.S.Sivagnanam
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED :14.07.2016 CORAM: THE HONOURABLE MR.JUSTICE T.S.SIVAGNANAM W.P.No.5913 of 2013 and M.P.No.1 of 2013 M/s.Nataraja Modern Rice Mill, Represented by its Proprietor, S.Natarajan, S/o.Senniyappa Nadar, No.394/1A Elambalur Village, Perambalur Taluk, Perambalur District. ... Petitioner Vs 1.The Branch Manager, The Tamil Nadu Industrial Investment Corporation Ltd., S.F.No.143/2D, Judu Complex, I Floor, Trichy Main Road, Thuraimangalam, Perambalur 621 220. 2.The State of Tamil Nadu represented by its Principal Secretary to Government, Industrial Department Secretariat, Fort St. George, Chennai 600 009. 3.The Tamil Nadu Industrial Investment Corporation Limited (TIIC) represented by its Chairman cum Managing Director, No.692, Anna Salai, Nandanam, Chennai 600 035. (R 2 and R 3 suo motu impleaded as per order dated 18.03.2013 in W.P.No.5913/2013) ... Respondents Prayer: Petition filed under Article 226 of the Constitution of India praying for the issuance of a Writ of Certiorarified Mandamus calling for the records pertaining to the notice bearing No.TIIC/PBLR-FU/2012-13 dated 4.03.2013 issued by the respondent and to quash the same and further to direct the respondent to reschedule the loan amount. T.S.SIVAGNANAM, J. sgl For petitioner ... Mr.M.Jaikumar For 1st respondent ... Mr.K.Magesh ORDER
The learned counsel for the petitioner seeks permission of this Court to withdraw the writ petition and he has also made an endorsement in the bundle.
2.In view of the endorsement made by the learned counsel for the petitioner, this Writ Petition is dismissed as withdrawn. No costs. Consequently, connected Miscellaneous Petition is also dismissed.
14.07.2016 Sgl To
1.The Branch Manager, The Tamil Nadu Industrial Investment Corporation Ltd., S.F.No.143/2D, Judu Complex, I Floor, Trichy Main Road, Thuraimangalam, Perambalur 621 220.
2.The State of Tamil Nadu represented by its Principal Secretary to Government, Industrial Department Secretariat, Fort St. George, Chennai 600 009.
3.The Tamil Nadu Industrial Investment Corporation Limited (TIIC) represented by its Chairman cum Managing Director, No.692, Anna Salai, Nandanam, Chennai 600 035.
W.P.No.5913 of 2013