Section 7(14) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017
(14)On recommendation of the Council, the Central Government may issue a Letter of Permission to the applicant permitting the applicant to admit students to the Veterinary College in accordance with these rules and a copy of the Letter of Permission shall also be forward by the Central Government to the Council and the concerned University.
