Allahabad High Court
Uttar Pradesh State Road Transport ... vs Sri Ramveer Singh & 2 Others on 24 November, 2014
Author: Mahesh Chandra Tripathi
Bench: Mahesh Chandra Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 43154 of 2014 Petitioner :- Uttar Pradesh State Road Transport Corporation Thru' R.M. Respondent :- Sri Ramveer Singh & 2 Others Counsel for Petitioner :- V.K. Singh Counsel for Respondent :- C.S.C.,Seema Agrawal Hon'ble Mahesh Chandra Tripathi,J.
Learned counsel for the respondents prays for and is granted three weeks time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.
List this matter after four weeks.
Interim order, if any, is extended till the next date of listing.
This order will be communicated by the learned counsel for the respondents to the learned counsel for the petitioner, with 48 hours.
Order Date :- 24.11.2014 VKG