Section 20(3) in The West Bengal Primary Education Act, 1973
(3)The President shall -(a)exercise general supervision and control over the Secretary, the [Controller of Finance] [Words substituted for the words 'Finance Officer' by W.B. Act 17 of 2009.], if any, and the staff appointed by the Board and post and transfer the members of the staff;(b)sanction all claims of traveling allowance;(c)take such other action not inconsistent with any decision of the Board as he considers necessary for the proper functioning of the Board under this Act.
