Gauhati High Court
Pabitra Boro vs Balin Saikia And 4 Ors on 8 November, 2021
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/3
GAHC010173052021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : FAO/5/2021
PABITRA BORO
S/O- LATE GALENDRA BORO, R/O- WARD NO. 3, TANGLA TOWN, P.O. AND
P.S. TANGLA, DIST.- UDALGURI, BTAD, ASSAM
VERSUS
BALIN SAIKIA AND 4 ORS.
S/O- LATE PREMESWAR SAIKIA, R/O- H/NO. 4, DEBADARU PATH,
ANBIKAGIRI NAGAR, R.G.B. ROAD, P.O. ZOO ROAD, P.S. GEETA NAGAR,
GUWAHATI, DIST.- KAMRUP(M), ASSAM
2:ANIL SAIKIA
S/O- LATE PREMESWAR SAIKIA
R/O- H/NO. 4
DEBADARU PATH
ANBIKAGIRI NAGAR
R.G.B. ROAD
P.O. ZOO ROAD
P.S. GEETA NAGAR
GUWAHATI
DIST.- KAMRUP(M)
ASSAM
3:MONO SAIKIA
S/O- LATE PREMESWAR SAIKIA
R/O- H/NO. 4
DEBADARU PATH
ANBIKAGIRI NAGAR
R.G.B. ROAD
P.O. ZOO ROAD
P.S. GEETA NAGAR
GUWAHATI
Page No.# 2/3
DIST.- KAMRUP(M)
ASSAM
4:SMTI. NALINI SAIKIA
W/O- BUDHIN SAIKIA
R/O- H/NO. 4
DEBADARU PATH
ANBIKAGIRI NAGAR
R.G.B. ROAD
P.O. ZOO ROAD
P.S. GEETA NAGAR
GUWAHATI
DIST.- KAMRUP(M)
ASSAM
5:SMTI. SUMI SAIKIA
W/O- ANIL SAIKIA
R/O- H/NO. 4
DEBADARU PATH
ANBIKAGIRI NAGAR
R.G.B. ROAD
P.O. ZOO ROAD
P.S. GEETA NAGAR
GUWAHATI
DIST.- KAMRUP(M)
ASSA
Advocate for the Petitioner : MR. M KASHYAP
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
08.11.2021 Heard Mr. R. Rabha, learned counsel appearing for the appellant.
Issue Notice to the respondents.
Appellant shall take steps for service of notice by registered post with A/D and other usual process.
Page No.# 3/3 List after 6 (six) weeks.
Till returnable date, further proceeding of Misc. (J) Case No. 111/2020 arising out of T.S. No. 103/2020 pending in the Court of the Civil Judge, Kamrup at Amingaon shall remain stayed till disposal of the appeal.
JUDGE Comparing Assistant