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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Mizoram - Subsection

Section 64(1)(a) in The Mizoram Excise Act, 1973

(a)under Section 48, Section 49, or Section 59, except on his own knowledge or suspicion or on the complaint or report of an Excise Officer;