Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Bihar - Section Section 25 in Bihar Financial Rules, 1950 25. The Rules regarding the destruction of accounts record appertaining to the accounts audited by the Indian Audit Department are contained in Annexure B to this chapter.Section XDuties as Regards Accounts, Maintenance of Accounts
