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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(3) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(3)The amount remitted into the Treasury or the bank in cash should be entered on the payment side of the Cash book in the `Cash' column and on the receipt side in the 'Treasury' column.