Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 466 in Rules of the High Court of Judicature for Rajasthan, 1952 466. Rules under section 6 of the Councils Act. - The Rules contained in this chapter are made by the High Court under subsection (1) of section 6 of the Indian Bar Councils Act, 1926.
