Central Information Commission
Shri Ravindra Kumar Arun vs Employees State Insurance Corporation on 24 September, 2009
CENTRAL INFORMATION COMMISSION
Room No. 308, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066
File No.CIC/LS/A/2009/000872
Appellant : Shri Ravindra Kumar Arun
Public Authority : Employees State Insurance Corporation
(through Shri Raj Kanwal, Joint Director)
Date of Hearing : 24.9.2009
Date of Decision : 24.9.2009
FACTS :
By his RTI application dated 9.3.2009, the appellant had requested that he may be intimated the marks obtained by candidate having Roll No. 28041707 in Written Exam and Interview etc. Dissatisfied with the information provided to him, he has filed the present appeal.
2. Heard on 24.9.2009. Appellant not present. The public authority is represented by the officer named above. Shri Kanwal would submit that complete information has since been provided to the appellant.
DECISION
3. In view of the above, the appeal is dismissed.
Sd/-
(M.L. Sharma) Central Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges, prescribed under the Act, to the CPIO of this Commission.
(K.L. Das) Assistant Registrar Address of parties :-
1. Shri Raj Kanwal Joint Director, Employees State Insurance Corporation, Room No. 208, Panchdeep Bhawan, CIG Road, New Delhi.
2. Shri Ravindra Kumar Arun S/o Shri Ram Sewak Ray, Old Jakkanpur, Janta Road, Sadbhawana Sadan, Patna-800001