Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(a) in The Orissa (Prevention of) Food Adulteration Rules, 1959

(a)A person to whom a licence has been granted shall maintain an account of the stock of articles manufactured by him in Form 'C' and a stock and sale register in Form 'D' and the particulars entered therein shall be complete and correct.