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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Gujarat - Subsection

Section 30(1)(e) in The Gujarat Veterinary Practitioners Act, 1969

(e)the fees which shall be payable by a person for having his name entered in the register under sub-section (3) of Section 14, or under Section 15 or for qualification entered or change recorded in the register under sub-section (3) of Section 17;