Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(1)(c) in Andhra Pradesh Prisons Development Board Act, 2001

(c)all moneys generated by the agricultural, horticultural, industrial or manufacturing activities undertaken by the prisoners in Jails;