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[Cites 0, Cited by 0] [Section 67(9)] [Section 67] [Entire Act]

State of Madhya Pradesh - Subsection

Section 67(9)(b) in The M.P. Factories Rules, 1962

(b)A report of the result of every examination or test carried out shall be completed in the prescribed Form No. 9 and shall be signed by the person making the examination or test, and shall be kept available for perusal by the Inspector at all hours when the Factory or any part thereof is working;