- A certified school shall be liable to inspection at all times and in all its departments by the Inspector General of Prisons, [Punjab] [Substituted for the words 'East Punjab' by the Adaptation of Laws Order, 1950.], the Chief Inspector or Assistant Inspector or by any member of the. [State] [Substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Legislature or by any member of the [(Parliament) representing] [Substitution for the word 'Central Legislature' by the Adaptation of Laws Order, 1951.] the [(State)] [Substituted for the word 'Province' by the Adaptation of Laws Order, 1950.] of [(State)] [Substituted for the word 'East Punjab' by the Adaptation of Laws Order, 1950.] or any part of it.
