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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(5) in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011

(5)In-service Candidates, whose application has been forwarded by the forwarding authority, shall be treated on duty for appearing in examination and counselling and shall be entitled to claim for Travelling Allowance and Dearness Allowance from the parent department as per rules.