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[Cites 0, Cited by 0] [Section 307] [Entire Act]

Union of India - Subsection

Section 307(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(2)If the sailor is considered deserving of the medal, the Captain when recording the award of the 10th successive "Very Good" character on the Service Certificate shall also record the recommendation in the appropriate column by the notation "R.M.G." (Recommended for Long Service and Good Conduct Medal with gratuity).