Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 3 in Rajasthan Public Parks Rules, 1959 3. Declaration of Public Parks - The parks and gardens included in the Schedule to these rules are hereby declared to be Public Parks and the provisions of the Act shall apply to them.
