Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 153] [Entire Act]

Union of India - Section

Section 9 in Consumer Protection Act, 2019

9. Objects of District Council.

- The objects of every District Council shall be to render advice on promotion and protection of consumer rights under this Act within the district.