Calcutta High Court
Prasanta Kumar Mahapatra vs Monoroma Mahapatra & Ors on 25 June, 2018
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
GA No.3566 of 2017
CS No.23 of 2009
GA No.4050 of 2017
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
PRASANTA KUMAR MAHAPATRA
VERSUS
MONOROMA MAHAPATRA & ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 25th June, 2018.
Appearance:
Mr. Sakya Sen, Adv.
Mr. Suddhasatva Banerjee, Adv. Ms Urmila Chakraborty, Adv.
Mr. Aasish Choudhury, Adv.
Ms. Aindrila Basu, Adv.
Mr. Satadeep Bhattacharyya, Adv.
Mr. Supratick Roy, Adv.
Ms. Shreya Choudhary, Adv.
Mr. Nikunj Berlia, Adv.
Ms. Lopita Banerjee, Adv.
The Court: Since the defendant no.1 is of advanced age and the applicant has raised serious doubt about the mental condition of the defendant no.1. In my view the defendant no.1 may be examined de bene esse in the suit. The defendant no.1 shall be present for examination on 6th July, 2018 at 12 noon.
GA No.4050 of 2017 is also adjourned till that date.
(SOUMEN SEN, J.) sp/