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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(2)(d) in Road Transport Corporations Act, 1950

(d)the number of [Directors] [Substituted by Act 63 of 1982, Section 16 and Sch., for " members" (w.e.f. 13.11.1982).] necessary to constitute a quorum at a meeting of the [Board] [Substituted by Act 63 of 1982, Section 16 and Sch., for " Corporation" (w.e.f. 13.11.1982).];