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State of Punjab - Section

Section 527 in Punjab Jail Manual, 1996

527. Work resumed in the afternoon, cessation of work for the day.

- When the work-bell sounds in the morning the gangs shall be marched to their work places, deposit their spare clothing, and utensils and resume work until the mid-day meal is brought for distribution. The prisoners will get their mid-day meals at the places where they are working. In the evening when the bells rings for cessation of work, each prisoner shall take up his clothing, utensils etc., and the gangs shall march to their respective wards or appointed place, to be counted and compared with the concerned books. They shall then perform the feeding and latrine parades as in the morning. Reasonable time may be allowed for sports and games or to walk up and down in the enclosure of the ward to give sufficient exercise for keeping the digestion in order. When the bell for lock up sounds the prisoners will stand in a file. They shall be searched and marched to their sleeping wards where they shall sit in double file till counted and locked up. As far as practicable prisoners who work together shall occupy the same ward.