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[Cites 0, Cited by 2] [Section 5(2)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2)(b) in The Orissa Forest Produce (Control of Trade) Act, 1981

(b)[* * * *] [Deleted by Orissa Act 15 of 1987 See O. G. E. No. 1289 dated 14.9.1987.]