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Calcutta High Court (Appellete Side)

(Vipul Raj vs C.B.I.) on 15 March, 2017

1 2 15.03.2017 an Court No. 34 CRR 1038 of 2015 (Vipul Raj vs. C.B.I.) with CRAN 3306 of 2016 Mr. Sekhar Basu, (Sr. Adv.) Mr. Mayukh Mukherjee Mr. Avik Ghatak ........ For the petitioner Md. Ashraf Ali ........ For the C.B.I. Heard both the parties in part.

On the joint prayer made by both the sides, let the matter appear on 7.4.2017 for further hearing.

(Siddhartha Chattopadhyay, J.) 2